Section 2(14) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012
(14)“Recruitment Committee” –In respect of all posts to which direct recruitment is to be made, the District Judge shall constitute a Recruitment Committee comprising:-(i)one member of Delhi Higher Judicial Service having atleast ten years of service.(ii)two members of Delhi Higher Judicial Service having atleast five years of service.Senior most member of the Committee shall be its Chairman.Explanation: It shall be mandatory for a Recruitment Committee constituted for making recruitments for 10 or more vacancies in Group-C posts to haveone member of SC/ST community.
