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Supreme Court - Daily Orders

Sanju Rajan Nayar vs Jayaraj on 13 October, 2023

Bench: Vikram Nath, Rajesh Bindal

     ITEM NO.53                                 COURT NO.12                      SECTION II-C

                                 S U P R E M E C O U R T O F             I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                           No(s).    8254/2023

     (Arising out of impugned final judgment and order dated 02-01-2023
     in CRLP No. 606/2022 passed by the High Court of Karnataka at
     Bengaluru)

     SANJU RAJAN NAYAR                                                           Petitioner(s)
                                                       VERSUS
     JAYARAJ & ANR.                                                              Respondent(s)

     (IA No. 103121/2023 - EXEMPTION FROM FILING O.T.)

     Date : 13-10-2023 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE VIKRAM NATH
                           HON'BLE MR. JUSTICE RAJESH BINDAL

     For Petitioner(s)                Mr. P. V Dinesh, Adv.
                                      Mr. P. S. Sudheer, AOR
                                      Mr. Rishi Maheshwari, Adv.
                                      Ms. Anne Mathew, Adv.
                                      Mr. Bharat Sood, Adv.
                                      Ms. Miranda Solaman, Adv.

     For Respondent(s)                Mr. Shailesh Madiyal, Adv.
                                      Mr. Mahesh Thakur, AOR
                                      Mr. Vaibhav Sabharwal, Adv.
                                      Mr. Ranvijay Singh Chandel, Adv.
                                      Mrs. Geetanjali Bedi, Adv.

                                      Mr. V. N. Raghupathy, AOR
                                      Mr. Manendra Pal Gupta, Adv.
                                      Ms. Prerana Priyanshu, Adv.
                                      Mr. Varun Varma, Adv.
                                      Mr. M. Bangaraswamy, Adv.
                                      Mr. S. Shashank Reddy, Adv.
                                      Mr. Anurag M. Katarki, Adv.

                          UPON hearing the counsel the Court made the following
                                               O R D E R

In view of the letter circulated by the learned Signature Not Verified Digitally signed by counsel for the respondent No.1, the matter stands Neetu Khajuria Date: 2023.10.13 17:01:27 IST Reason: adjourned for two weeks.

(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER