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[Cites 0, Cited by 0] [Section 288(1)] [Section 288] [Entire Act]

State of Tamilnadu - Subsection

Section 288(1)(a) in Chennai City Municipal Corporation Act, 1919

(a)to construct or establish any factory, workshop or work-place in which it is proposed to employ steam-power, water-power or other mechanical power or electric power, or