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[Cites 0, Cited by 0] [Section 123(4)] [Section 123] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 123(4)(b) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(b)the date of receipt of satisfactory reply from the lead manager(s), where the Board has sought any clarification or additional information from them; or