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Patna High Court - Orders

Commissioner Of Income Tax & A vs Sri Anil Kumar Sinha on 19 July, 2013

Bench: Chief Justice, Ashwani Kumar Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Miscellaneous Appeal No.295 of 2007
                  ======================================================
                  Commissioner of Income Tax, Central & Anr.
                                                                     .... .... Appellant/s
                                                 Versus
                  Sri Anil Kumar Sinha
                                                                    .... .... Respondent/s
                  ======================================================

                  For the Appellant/s    :   Mr. Harshwardhan Prasad and
                                             Mrs. Archana Sinha, Advocates.

                  For the Respondent/s : -----
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH

                  ORAL ORDER

                  (Per: HONOURABLE THE CHIEF JUSTICE)

4    19-07-2013

Defects will be removed within six weeks from today failing which this Appeal shall stand dismissed for non- prosecution.

(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) Dilip.