Patna High Court - Orders
Commissioner Of Income Tax & A vs Sri Anil Kumar Sinha on 19 July, 2013
Bench: Chief Justice, Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.295 of 2007
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Commissioner of Income Tax, Central & Anr.
.... .... Appellant/s
Versus
Sri Anil Kumar Sinha
.... .... Respondent/s
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For the Appellant/s : Mr. Harshwardhan Prasad and
Mrs. Archana Sinha, Advocates.
For the Respondent/s : -----
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4 19-07-2013Defects will be removed within six weeks from today failing which this Appeal shall stand dismissed for non- prosecution.
(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) Dilip.