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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(c) in Bombay Live-Stock Improvement Act, 1933

(c)Section 1 and this section shall come in to force at once and the remaining provisions of this Act shall come into force in any village [in the State] to which the said provisions shall have been extended under sub-section (b) on such date as [the [State] Government] may by notification in the [Official Gazette] appoint.