Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 481 in The Companies (Incorporation) Rules, 2014 481. of the Companies Act, 1956 | | (DD/MM/YYYY)|-|| (d)| (i)| Date with effectfrom which dissolution has been declared as void under section
