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State of Jharkhand - Section

Section 434 in Bihar Education Code, 1961

434. Teachers' association.

- An Association should be formed of the teachers in each High schools in the State. Inspecting Officers stationed in the same town should also be eligible for membership. Meetings should be held on the last Saturday of each month under the presidency of the Headmaster or the principal in absence of a Vice-President to be selected by him, and the discussion should be confined to professional subjects. At the beginning of each year one of the members should be selected for the post of Secretary of the Association. The Secretary should be required to keep a record of all the work done by the Association during the year. This record should be placed before the inspecting officer in-charge of the school during his visits, and when specially useful work has been done by an Association, sufficient particulars of the same should be sent by him to the other schools under his control.(D.P.I.'s circular no. 3, dated the 9th January 1915.)