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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(4) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(4)The information of recognition or de-recognition of any school will be sent to the Block Education Officer and Gram Panchayat/Urban Local Body.Part - V School Management CommitteeComposition and Functions of the School Management Committee, in the State of Uttarakhand shall be the same as notified by the State Government through the Government Notification No.- 158/XXIV(1)/2011-60/2010, Dated 09 February, 2011 and as amended by the notification from time to time.