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[Cites 0, Cited by 0] [Section 59D(1)] [Section 59D] [Entire Act]

State of Maharashtra - Subsection

Section 59D(1)(b) in The Maharashtra Prohibition Act

(b)import, export or transport any denatured spirituous preparation in excess of the limit of possession specified under sub-section (1) of section 59C, except under the authority and in accordance with the terms and conditions of a pass,