Bombay High Court
Bharat Baburao Kharat And Others vs The Chief Engineer National Highway And ... on 9 February, 2021
Author: Shrikant D. Kulkarni
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
1 wp 2538.2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
932 WRIT PETITION NO.2538 OF 2021
BHARAT BABURAO KHARAT AND OTHERS
VERSUS
THE CHIEF ENGINEER (NATIONAL HIGHWAY) AND OTHERS
...
Advocate for Petitioners: Mr. Deshmukh Sachin S.
AGP for Respondents No. 2 to 5 & 7:
Ms. V. S. Chaudhary
...
CORAM: S. V. GANGAPURWALA &
SHRIKANT D. KULKARNI, JJ.
DATE: 09th FEBRUARY, 2021 PER COURT: 1. At the request of learned Counsel for the
petitioners, leave to amend respondent no. 1.
2. Issue notice to the respondents, returnable on 09.03.2021. The learned A.G.P. waives service of notice for respondents no. 2 to 5 and 7.
3. Hamdust allowed.
[SHRIKANT D. KULKARNI, J.] [S. V. GANGAPURWALA, J.] marathe ::: Uploaded on - 15/02/2021 ::: Downloaded on - 27/08/2021 04:38:01 :::