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State of Uttar Pradesh - Section

Section 1 in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934

1. Short title, extent and commencement.

(1)This Act may be called the United Provinces Nurses, Midwives, Assistant Midwives, [Auxiliary Nurse-Midwives and Health Visitors] [Substituted by section 2 of U. P. Act XIV of 1960.] Registration Act, 1934.
(2)It extends to the whole of [Uttar Pradesh] [Substituted by the A. O. 1950 for (the United Provinces). The words (of Agra and Oudh) omit. by of U. P. Act XIV of 1960.]
(3)It shall come into force on such date as the [State Government] [The Act came in to force on Jan. 1. 1937.] may, by notification in the [Official Gazette] [Substituted by the A. O. 1950 for Provincial Government.] direct.