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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Telangana - Subsection

Section 188(2)(v) in Telangana Panchayat Raj Act, 2018

(v)secure the execution of plans, projects, schemes or other works either solely relating to the individual Mandals or common to two or more Mandals in the district;