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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(3) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(3)Every verification and stamping referred to in sub-section (1) shall be made by such person or authority as may be specified by or under the Central Act.