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State of Andhra Pradesh - Section

Section 40 in Andhra Pradesh (Telangana Area) Land Revenue Rules of 1951

40. Kists of Land Revenue.

- The following dated are fixed for the payment of land revenue to Government.Karif and Abi Crops....................From 1st January to 31st January.Rabi Crop..............................From 1st to 21st AprilTabi Crop..............................From 1st June to 15th June