Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3(1B)] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(1B)(b) in The Maharashtra Felling Of Trees (Regulation) Act 1964 (b)may, after due enquiry, either grant or refuse the permission applied for in accordance with the provisions of rules made under Sec. 15: