Section 10 in Himachal Pradesh University Act, 1970
10. Officers of the University.
- The following shall be the officers of the University:-(i)the Chancellor;(ii)the Vice-Chancellor;(ii-a) the Pro-Vice-Chancellor;(iii)the Dean of Faculties;(iv)the Registrar;(iv-a) the Controller of Examinations;(v)the Finance Officer; and(vi)such other persons in the service of the University as may be declared by the Statutes to be the officers of the University.
