Chattisgarh High Court
Jawaharlal Nehru Hospital And Research ... vs Union Of India 39 Wpc/1596/2018 ... on 15 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 3157 of 2018 Jawaharlal Nehru Hospital and Research Centre Versus Union of India & Others 15/01/2019 Dr. Saurabh Kumar Pande, counsel for the petitioner.
As prayed, list tomorrow i.e. 16.1.2019.
Sd/-
Judge (Prashant Kumar Mishra) Barve