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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xl) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xl)to submit to the State Government proposals for conferment of authority on any affiliated college or a recognised institution or a University Department or a University College entitling it to privileges in the matters of admission of students, prescribing the courses of study, imparting instruction, teaching and training in the courses of study, the holding and conduct of examinations and power to make necessary rules for the purpose;