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Rajasthan High Court - Jodhpur

M/S Mandeep Singh Ranjeet Singh vs Rajasthan State Pollution Control ... on 9 September, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                        S.B. Civil Writ Petition No. 12532/2022

                                   M/s Mandeep Singh Ranjeet Singh
                                                                                                           ----Petitioner
                                                                            Versus
                                   Rajasthan State Pollution Control Board
                                                                                                         ----Respondent


                                   For Petitioner(s)              :     Mr. Brij Mohan Agarwal



                                             HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 09/09/2022 Issue notice, returnable on 23.09.2022. Issue notice of stay application also.

In addition, learned counsel for the petitioner will be free to serve a copy of the writ petition to Mr. Sajjan Singh, learned standing counsel for the Rajasthan State Pollution Control Board.

(VINIT KUMAR MATHUR),J 12-nitin/sunils/-

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