Rajasthan High Court - Jodhpur
M/S Mandeep Singh Ranjeet Singh vs Rajasthan State Pollution Control ... on 9 September, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 12532/2022
M/s Mandeep Singh Ranjeet Singh
----Petitioner
Versus
Rajasthan State Pollution Control Board
----Respondent
For Petitioner(s) : Mr. Brij Mohan Agarwal
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 09/09/2022 Issue notice, returnable on 23.09.2022. Issue notice of stay application also.
In addition, learned counsel for the petitioner will be free to serve a copy of the writ petition to Mr. Sajjan Singh, learned standing counsel for the Rajasthan State Pollution Control Board.
(VINIT KUMAR MATHUR),J 12-nitin/sunils/-
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