Section 22(1)(ii) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 22(1)(ii) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(ii)false allegations in the course of trade of such a nature as to discredit the establishment, the goods or the industrial or commercial activities, of a competitor;

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Union of India - Subsection

Section 22(1)(ii) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999