Supreme Court - Daily Orders
Union Of India vs Amarjeet Singh on 3 August, 2021
Bench: Vineet Saran, Dinesh Maheshwari
ITEM NO.6 Court 11 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………... Diary No(s).14527/2021
(Arising out of impugned final judgment and order dated 04-09-2019
in FAO No.2037/2019, 25-01-2021 in RACR No.46/2020 passed by the
High Court Of Punjab & Haryana At Chandigarh)
UNION OF INDIA Petitioner(s)
VERSUS
AMARJEET SINGH & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.82092/2021-CONDONATION OF DELAY
IN FILING)
Date : 03-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Ms. Aishwarya Bhati, ASG
Ms. Swati Ghildiyal, Adv.
Ms. Priya Mishra, Adv.
Ms. Priyanka Das, Adv.
Mr. Amrish Kumar, AOR
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.08.03 16:38:20 IST Reason: