Section 2 in Tamil Nadu Marine Fishing Regulation Rules, 1983
2. Definitions.
- In these rules, unless the context otherwise requires, -(a)"Act" means the Tamil Nadu Marine Fishing Regulation Act, 1983 (Tamil Nadu Act 8 of 1983);(b)"close season" means the period during which fishing by any fishing vessel using any fishing gear is totally prohibited by notification under section 5 of the Act for the purpose of conserving the propagation of fish during the breeding season;(c)"Form" means a form appended to these rules;(d)"licence" means a licence granted under section 7 of the Act;(e)"section" means a section of the Act.
