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State of Haryana - Section

Section 89 in The Haryana Motor Vehicles Rules, 1993

89. Ticket agent's badge to the exhibited.

[Section 96(2)(xxviii)]. - (1) A ticket agent shall carry his badge and permit on his person at all times, when he is engaged in his duties, the badge being displayed prominently on the left chest.
(2)The ticket agent shall be bound to exhibit his permit in Form HR No. 38 on demand of any person whose custom he has sought to secure or of any police officer in uniform not below the rank of a Sub-Inspector or an officer under the control of the [State Transport Controller] [Substituted for 'Transport Commissioner' by Haryana Notification No. S.O.131/C.A.59/1988/Ss.28, 38, 65, 93, 96, 107, 111, 138, 176 and 213/2003 dated 29.10.2003.].