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[Cites 0, Cited by 0] [Section 1039] [Entire Act]

Bengal Presidency - Subsection

Section 1039(c) in Police Regulations, Bengal , 1943

(c)In submitting recommendations for the award of the King's Police and Fire Services Medal or a bar thereto it should be clearly stated when these recommendations are based on an act of gallantry and consequently carry with them the recommendation for grant of an allowance.