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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Chattisgarh - Subsection

Section 93(1)(c) in The Chhattisgarh Municipalities Act, 1961

(c)to furnish a report by himself, or to obtain from the head of a department subordinate to him and furnish, with his own remarks thereon, a report upon any subject concerning or connected with the administration of this Act or the Municipal Government.