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[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(jj) in The M.P. Factories Rules, 1962

(jj)Where there is difference in level between connected areas for horizontal exit, ramps not more than 1 into 8 slope shall be provided. For this purpose steps shall not be used.