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Union of India - Section

Section 7A in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014

7A. In the event of any conflict or inconsistency between English and Hindi version of the regulation, the regulation in English version shall prevail.

[Appendix-17] [Substituted by Notification F. No. NCTE-Reg.l011/80/2018-MS(Regulation)-HQ., dated 29.3.2019 (w.e.f. 28.11.2014).]Upper Primary to SecondaryArts and Science StreamNorms and Standards for Four Years Integrated Teacher Education Programme