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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(3) in Tamil Nadu Highways Act, 2001

(3)"building" includes -
(a)any erection of whatever material and in whatsoever manner constructed (including a farm building for agricultural purposes) and also includes plinths, doorsteps, wall (including compound walls and fences) and the like, or
(b)any structure on wheels or simply resting on the ground without foundation, or
(c)any tent, awning, pandal or any other structure used for human habitation or used for keeping vehicles or animals or storing any article or goods;