Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 71(1)] [Section 71] [Entire Act] State of Karnataka - Subsection Section 71(1)(b) in Karnataka Co-Operative Societies Act, 1959 (b)transfer it for disposal to any person who has been invested by the State Government with powers in that behalf, or