Supreme Court - Daily Orders
D.K. Sharma vs Bar Council Of Delhi on 15 January, 2026
ITEM NO.24 COURT NO.1 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).10496-10497/2024
D.K. SHARMA & ORS. Appellant(s)
VERSUS
BAR COUNCIL OF DELHI & ORS. Respondent(s)
[ONLY IA NOs. 332186/25 AND 332187/25 ARE LISTED UNDER THIS ITEM]
IA No. 332187/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 332186/2025 - VACATING STAY
Date : 15-01-2026 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
HON'BLE MR. JUSTICE VIJAY BISHNOI
For Appellant(s) : Mr. Sushil Kumar Jain, Sr. Adv.
Mr. D. K. Sharma, Adv.
Mr. Syed Mehdi Imam, AOR
Mr. Ankur Sharma, Adv.
Mr. Kanhaiya Singhal, AOR
Mr. Prasanna, Adv.
Mr. Ajay, Adv.
Ms. Nivedita Tiwari, Adv.
For Respondent(s) :Mr. Rajiv Ranjan Dwivedi, AOR
Mr. T. Singhdev, Adv.
Mr. Prateek Bhatia, AOR
Mr. Tanishq Srivastava, Adv.
Ms. Yamini Singh, Adv.
Mr. Abhijit Chakravarty, Adv.
Mr. Bhanu Gulati, Adv.
Mr. Vedant Sood, Adv.
Mr. Shohit Chaudhry, AOR
Mr. Pankaj Kumar, AOR
Mr. Gautam Das, AOR
Mr. Sumeer Sodhi, AOR
Signature Not Verified
Mr. Himanshu Shekhar, AOR
Digitally signed by
ARJUN BISHT
Date: 2026.01.16
Mr. Parth Shekhar, Adv.
15:18:47 IST
Reason: Mr. Shubham Singh, Adv.
Mr. Youkteshwari Prasad, Adv.
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Mr. Mukesh Kumar Verma, Adv.
Ms. Ambali Vedasen, Adv.
Mr. Mayur Raj, Adv.
Mr. Nikhil Kumar, Adv.
Mr. Arvind Kumar Tomar, Adv.
Mr. Manoj Kumar Barsiwal, Adv.
Mr. Naveen Nagar, Adv.
Mr. Vijay Singh, Adv.
Mr. Shivesh Raghuvanshi, Adv.
Mr. Kirtikar Sukul, Adv.
Mr. Mukesh Verma, Adv.
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mrs. Vatsala Tripathi, Adv.
Mr. Krishna Prakash Dubey, Adv.
Mr. Shashank Singh, AOR
Mr. Puneet Dhawan, AOR
Mr. Tarun Rana, Adv.
Mr. Mohd. Sazzad, Adv.
Mr. Sanjay Singh Rawat, Adv.
Mr. Siddhartha Jha, AOR
Mr. Rakesh Kr. Khanna, Sr. Adv.
Mr. Pramod Kumar, Adv.
M/s. V. Maheshwari & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Mr. Rakesh Kr. Khanna, learned senior counsel, representing the respondent no.3 seeks and is granted four weeks’ time to file the counter affidavit.
2. Post the matters on 19.03.2026.
3. Interim order to continue.
(ARJUN BISHT) (PREETHI T.C.)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
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