Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Jharkhand - Subsection Section 79(34) in Bihar Education Code, 1961 (34)to sanction on the recommendation of the managing committee a deviation, involving an increase, from the scale of fees prescribed for aided or unaided secondary schools under their control;
