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Himachal Pradesh High Court

Sh. Baldev Raj vs . Shankru Devi Since Deceased on 8 December, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Sh. Baldev Raj Vs. Shankru Devi since deceased through LRs. Leela Devi and ors.

.

RFA No. 322 of 2014 08.12.2022 Present: Mr. B.C. Verma, Advocate, for the appellants.

At the request of learned counsel for the appellants, list on 21.03.2023.

                           r         to                   ( Satyen Vaidya )
                                                                Judge

             8th December, 2022
                  (sushma)








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