Himachal Pradesh High Court
Sh. Baldev Raj vs . Shankru Devi Since Deceased on 8 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Sh. Baldev Raj Vs. Shankru Devi since deceased through LRs. Leela Devi and ors.
.
RFA No. 322 of 2014 08.12.2022 Present: Mr. B.C. Verma, Advocate, for the appellants.
At the request of learned counsel for the appellants, list on 21.03.2023.
r to ( Satyen Vaidya )
Judge
8th December, 2022
(sushma)
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