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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(d) in The Orissa District Planning Committees Rules, 2000

(d)"List of Voters" means the list of elected members of the Zilla Parishad or elected members of the Municipalities in a district;