Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of West Bengal - Subsection

Section 71(d) in Police Regulations, Calcutta, 1968

(d)Sergeants on street or patrol duty and all Traffic Police Head Constables and Constables who receive such information shall make notes and hand them over to the Traffic Gruard immediately on return from duty. They shall, of course, render every possible assistance.