Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A] [Entire Act] State of Kerala - Subsection Section 8A(2) in Kerala Private Forests (Vesting and Assignment) Act, 1971 (2)The appeal shall be in the prescribed form and shall be verified in the prescribed manner shall be accompanied by a fee of one hundred rupees.
