Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Gujarat - Subsection Section 30(i) in The Gujarat University Act, 1949 (i)conditions under which students shall be admitted to courses of studies for degrees, [* * *] [The word 'titles' was deleted by Gujarat 6 of 1973, section 25 (1).] diplomas and other academic distinctions;
