Delhi High Court - Orders
Raj Pal And Ors vs Municipal Corporation Of Delhi on 6 December, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~36.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 697/2022
RAJ PAL AND ORS ..... Appellant
Through: Mr. Rajiv Agarwal, Adv.
versus
MUNICIPAL CORPORATION OF DELHI ..... Respondent
Through: Mr. Akshay Chaudhary, Advocate for
R-1.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 06.12.2022 CM APPL. 52425/2022 Exemption allowed, subject to all just exceptions. The application stands disposed of. LPA 697/2022 & CM APPL. 52424/2022 Issue notice returnable on 11.04.2023. However, it is made clear that the learned Single Judge shall be free to decide the matter on merits.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 6, 2022 N.Khanna Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:08.12.2022 14:59:35