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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(p) in The Uttar Pradesh State Sports University Act, 2021

(p)"Regulatory Body" means the Statutory bodies established by the Central Government from time to time such as University Grams Commission and includes the All India Council for Technical Education, the Bar Council of India, the Distance Education Council, the Dental Council of India, the Indian Nursing Council, the Medical Council of India, the National Council for Teacher Education. Central Council for Indian Medicine, the Pharmacy Council of India etc.;