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[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 128(2)(b) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

(b)the maintenance and custody, while under attachment, of live-stock and other movable property, the fees payable for such maintenance and custody, the sale of such live-stock and property, and the proceeds of such sale;