Allahabad High Court
Rajesh Kumar vs U.P.Power Corp.Ltd.Shakti Bhawan And 5 ... on 7 January, 2010
Author: Shabihul Hasnain
Bench: Shabihul Hasnain
Court No. - 23 Case :- SERVICE SINGLE No. - 2984 of 2005 Petitioner :- Rajesh Kumar Respondent :- U.P.Power Corp.Ltd.Shakti Bhawan And 5 Ors Petitioner Counsel :- Himanshu Raghave,A.K. Tewari Respondent Counsel :- Sandeet Dixit Hon'ble Shabihul Hasnain,J.
Learned counsel for the petitioner states that he does not want to press this writ petition and the same may be dismissed as withdrawn with the liberty to file a fresh petition..
The writ petition is dismissed having withdrawn with the liberty to file a fresh petition. Interim order, if any, stands vacated.
Order Date :- 7.1.2010 Sadiq