Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Madras Presidency - Subsection Section 25(5) in Madras Hindu Religious and Charitable Endowments Act, 1951 (5)The trustee shall carry out the orders of the Commissioner and then submit thee copies of the register as corrected to the Commissioner for approval.
