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State of Rajasthan - Section

Section 61 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958

61. Certification by Treasury Officer of receipts in treasury on account of process fees.

- The amount of receipts in the treasury on account of process fees levied under these rules shall be certified by the treasury officer. Any difference between the treasury receipts and the departmental account must be explained.