Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Maharashtra - Subsection Section 26(2) in Bombay Wild Animals and Wild Birds Protection Act, 1951 (2)the claimant shall be deemed to be a person interested and appearing before him in pursuance of a notice given under section 9 of that Act;
