(4)[ "dealer" includes a person who is engaged in the manufacture of motor vehicles or in building bodies for attachment to chassis;] [Inserted by Act 47 of 1978, sections 2 (w.e.f. 16.1.1979)][* * *] [Explanation to clause (4) omitted by Act 100 of 1956, section 2 (w.e.f. 16-2-1957).]
