Supreme Court - Daily Orders
Principal Commissioner Of Income Tax. 6 vs M/S I Ven Interactive Ltd. on 4 April, 2019
ITEM NO.96 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
Petition(s) for Special Leave to Appeal (C) No(s). 3530/2019
PRINCIPAL COMMISSIONER OF INCOME TAX. 6 Petitioner(s)
VERSUS
M/S I VEN INTERACTIVE LTD. Respondent(s)
(show cause notice returnable on 15.03.2019 issued. )
Date : 04-04-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. A. Deb Kumar, Adv.
Ms. A. Deepa, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Vishnu Sharma, Adv.
Mr. K. R. Sasiprabhu, AOR
UPON hearing the counsel the Court made the following
O R D E R
Letter dated 25.3.2019 be processed as per rules.
Sole respondent has already filed counter affidavit.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
SURINDER S. RATHI Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.08 17:49:52 IST Reason: