Rajasthan High Court - Jodhpur
Pukhraj Soni vs Shri Naveen Jain on 2 July, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 401/2021 Pukhraj Soni
----Petitioner Versus Shri Naveen Jain
----Respondent For Petitioner(s) : Mr. Sushil Solanki through Cisco Webex App For Respondent(s) : -
JUSTICE DINESH MEHTA Order 02/07/2021 Issue notice to respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 30-pooja/-
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