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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(2)(xii) in The Punjab Town Improvement Act, 1922

(xii)the demolition of existing buildings and the erection and re- erection of buildings by the trust or by the owners or by the trust in default of the owners;