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Delhi High Court - Orders

Zora Traders Ltd vs Union Of India And Anr on 10 October, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~56
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 12660/2023 & CM APPL. 49899/2023
                                                ZORA TRADERS LTD                                                                     ..... Petitioner
                                                                                      Through:                 Mr. Sanjeev Sindhwani, Sr. Advocate
                                                                                                               with Mr. Tapees Singh Bhatia, Mr.
                                                                                                               Kapil Midha and Mr. Kunal Vats,
                                                                                                               Advs.
                                                                                      versus

                                                UNION OF INDIA AND ANR.                                                             ..... Respondents
                                                                                      Through:                 Mr. Vikramjeet Banerjee, ASG with
                                                                                                               Mr. Suraj Mishra, Mr. Varun Rajawat
                                                                                                               and Ms. Megha Saxsena, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 10.10.2023

1. The Union of India is directed to file a short affidavit. Let the same be filed within two weeks. Rejoinder thereto, if any, be filed within a week thereafter.

2. Liberty is granted to both the parties to file documents and written submissions.

3. List on 30.11.2023.

4. Interim Orders to continue.

SUBRAMONIUM PRASAD, J OCTOBER 10, 2023 S. Zakir This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 13:10:07