Delhi High Court - Orders
Zora Traders Ltd vs Union Of India And Anr on 10 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12660/2023 & CM APPL. 49899/2023
ZORA TRADERS LTD ..... Petitioner
Through: Mr. Sanjeev Sindhwani, Sr. Advocate
with Mr. Tapees Singh Bhatia, Mr.
Kapil Midha and Mr. Kunal Vats,
Advs.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Vikramjeet Banerjee, ASG with
Mr. Suraj Mishra, Mr. Varun Rajawat
and Ms. Megha Saxsena, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.10.2023
1. The Union of India is directed to file a short affidavit. Let the same be filed within two weeks. Rejoinder thereto, if any, be filed within a week thereafter.
2. Liberty is granted to both the parties to file documents and written submissions.
3. List on 30.11.2023.
4. Interim Orders to continue.
SUBRAMONIUM PRASAD, J OCTOBER 10, 2023 S. Zakir This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 13:10:07