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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(4) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(4)Any compensation ordered to be paid as a result of the enquiry or any collection charges so ordered to be paid under sub-section (4) of Section 9 shall be paid within one month from the communication of the orders to the party concerned.